c14 TC-12 Standing as Ex Parte Published on November 16, 2024November 16, 2024By Student Ambassador Leave a comment
Legislation Updates, Notifications Centre issues Digital Personal Data Protection (Removal of Difficulties) Order, 2026 to clarify consent and audit provisions
Case Briefs, Supreme Court ‘Charges should be specific against family members for prosecution otherwise it may amount to misuse of criminal process’; SC quashes DV and Dowry case against two
Events/Webinars, News UNCITRAL Global Essay Competition 2026: Call for submissions on the future of international trade law
Case Briefs, Supreme Court Sahara Group Money Laundering Case: Supreme Court grants bail to executive, directs trial court to frame charges within 4 months
Legislation Updates, Notifications EPFO extends September 2026 ECR filing and PF contribution deadline to 31 October