Khaitan & Co acts as Indian Legal Counsel to Sansera Engineering Limited in relation to Qualified Institutions Placement aggregating to INR 1200 crores

Khaitan & Co acted as Indian Legal Counsel to Sansera Engineering Limited in relation to Qualified Institutions Placement

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Indian Legal Counsel

DEAL DETAILS

Qualified institutions placement | Sansera Engineering Limited

Khaitan & Co acted as Indian Legal Counsel to Sansera Engineering Limited in relation to Qualified Institutions Placement of 7,722,007 equity shares of face value of INR 2 each aggregating to INR 1200 crores.

The core team consisted of Thomas George (Partner), Suman Prabhu (Principal Associate), Tharun Vadlapatla (Associate), Mitluv Semwal (Associate) and Rupa Veena S (Associate).

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