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Khaitan & Co advises Bravia Rent Alpha Holdings Limited and Bravia Capital Partners in relation to sale of 32.92% stake in Rent Alpha Private Limited to Mizuho Leasing Company, Limited

Khaitan & Co advises Bravia Rent Alpha Holdings Limited and Bravia Capital Partners in relation to sale of 32.92% stake in Rent Alpha Private Limited to Mizuho Leasing Company, Limited

Khaitan & Co advised Bravia Rent Alpha Holdings Limited and Bravia Capital Partners

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Published on September 3, 2024September 3, 2024By Bhumika Indulia

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DEAL DETAILS

Bravia Capital | Sale of stake in Rent Alpha Private Limited

Khaitan & Co advised Bravia Rent Alpha Holdings Limited and Bravia Capital Partners in relation to sale of 32.92% stake in Rent Alpha Private Limited to Mizuho Leasing Company, Limited.

The core team consisted of Ashish Razdan (Partner), Vidushi Gupta (Partner), Pritali Patil (Principal Associate), Shriya Kamat (Associate), Naina Bora (Associate) and Nimisha Nagpal (Associate).

The Firm advised on structuring the transaction and negotiation and finalisation of the transaction documents.

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Bravia Capital Bravia Capital Partners Bravia Rent Alpha Holdings Limited DEAL DETAILS Khaitan & Co Mizuho Leasing Company Rent Alpha Private Limited

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