Prof. Jai Shankar Singh

Through an order dated 19.3.2024 ref No. 05/CJS Hon’ble Mr. Justice G.S. Sandhawalia, Acting Chief Justice of Punjab and Haryana High Court and Hon’ble Chancellor, RGNUL has appointed Prof. Jai Shankar Singh, Professor of Law as Vice-Chancellor of Rajiv Gandhi National University of Law, Punjab.

Prior to the appointment of Prof. Singh, Prof. (Dr.) Anand Pawar, Registrar, RGNUL was acting as an officiating Vice-Chancellor after Prof. (Dr.) G.S. Bajpai re-joining National Law University, Delhi as the Vice-Chancellor.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.