Court Hall-III Court Hall-III Published on February 24, 2024February 24, 2024By Student Reporter Leave a comment
Legislation Updates, Notifications Centre issues Digital Personal Data Protection (Removal of Difficulties) Order, 2026 to clarify consent and audit provisions
Case Briefs, High Courts Same arbitrator in 4,155 cases? Delhi High Court declares award unenforceable, seeks affidavits from Axis Bank and RBI
Asia ADR Week, Events & Collaborations, International AIAC Arbitration Rules 2026: Experts examine award scrutiny, expedited procedures and third-party funding at Asia ADR Week 2026
Events/Webinars, News UNCITRAL Global Essay Competition 2026: Call for submissions on the future of international trade law
Cases Reported, SCC Weekly 2026 SCC Vol. 8 Part 2:8 Supreme Court rulings on arrest, cheque bounce, contempt and more