Conference on Constructing Legal Foundations

Press release.

*”Constructing Legal Foundations: Navigating the Future of Construction Law” Conference to Explore Key Issues in the Construction Industry

Date: 24th March 2024

Venue: Manipal Law School, Yelahanka, Bengaluru

The Indian construction industry is undergoing rapid evolution, driven by the infrastructure push by the government. The technological advancements, involvement of foreign companies in execution/funding and complex contractual frameworks etc., are making it a challenging environment to all stakeholders. To address these challenges and chart a course for the future, Manipal law School is pleased to announce the “Constructing Legal Foundations: Navigating the Future of Construction Law” conference, scheduled to take place on 24th March at Manipal Law School, MAHE Campus, Yelahanka, Bengaluru.

The conference will feature four panel discussions, each focusing on a critical aspect of construction law:

  1. Navigating the Procurement Puzzle: This panel will delve into the various procurement methods used in construction projects and their implications for project delivery and risk allocation.

  2. Mastering Contract Administration: Attendees will gain insights into effective contract administration strategies, including key provisions, change order management, and performance monitoring.

  3. Unravelling Construction Claims Strategies for Prevention: This panel will explore strategies for preventing construction claims through effective project management and dispute avoidance mechanisms.

  4. Dissecting Disputes; A Legal Road Map: The final panel will provide attendees with a legal road map for handling construction disputes, including dispute resolution clauses, claims and counterclaims, and expert evidence.

“We are excited to bring together leading experts and practitioners in construction industry to discuss these critical issues facing the industry today,”

The insights shared at this conference will help participants navigate the complex legal landscape of construction projects and prepare for the future.”

The conference will also feature networking opportunities. Justice S Ravindra Bhat will be the chief guest and Mr Ratan K Singh, Senior advocate, Supreme court will be the guest of honour.

For more information and to register for the conference, click the link here. MLS_Conference_24march24_R7 and MLS_Conference_24march24_R7

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