As our Firm continues to grow and evolve, we are pleased to announce the expansion of the Management Board to nine members, to align with our commitment to infuse fresh leadership at our Board level. The four new members appointed to the Management Board, effective today, are:
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Mr. Raghubir Menon
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Mr. Prashant Gupta
Each of Raghubir, Prashant, Naval and Shweta bring over 20 years of experience, and is qualified to practice in India and in some overseas jurisdictions, and holds a strong reputation as a market leader. Each of them is committed to building the Firm and we are confident that they will lend their unique and fresh perspectives for shaping the future of the Firm. The existing senior Board members, Mr. Shardul S. Shroff (Executive Chairman), Mrs. Pallavi S. Shroff and Mr. Akshay Chudasama (Managing Partners), Mr. Jatin Aneja, and Ms. Gunjan Shah, pledge their continued commitment and support as continuing members of the Management Board, in order to provide a blend of senior leadership and fresh young leadership to collaboratively take the Firm to new heights.
About Shardul Amarchand Mangaldas & Co:
Shardul Amarchand Mangaldas & Co., founded on a century of legal achievements, is one of India’s leading full-service law firms. The Firm’s mission is to enable business by providing solutions as trusted advisers through excellence, responsiveness, innovation, and collaboration. SAM & Co. is known globally for its exceptional practices in mergers & acquisitions, private equity, competition law, insolvency & bankruptcy, dispute resolution, international commercial arbitration, capital markets, banking & finance, tax, intellectual property, data protection and data privacy, technology law and projects & infrastructure.
The Firm has a pan-India presence and has been at the helm of major headline transactions and litigations in all sectors, besides advising major multinational corporates on their entry into the Indian market and their business strategy. Currently, the Firm has over 824 lawyers including 165 Partners, offering legal services through its offices in New Delhi, Mumbai, Gurugram, Ahmedabad, Kolkata, Bengaluru, and Chennai.
