NLU Tripura

About the organization

National Law University Tripura is the 25th National Law University of the country established by an act of the Tripura Legislature. It is a milestone in the field of legal education and research in the State of Tripura for improving the quality of professional legal education. The foundation of the University was laid by Her Excellency Smt. Draupadi Murmu, Hon’ble President of India on October 12, 2022.

About the Event

The Centre for Women and Child Rights at National Law University Tripura is organizing its First Two Day International Conference on “Unfolding Gender Equity Through Inclusivity: Challenges and Way Forward” on March 08-09, 2024.

The Centre for Women and Child Rights at National Law University Tripura is a dedicated initiative committed to advancing and safeguarding the rights of women and children through interdisciplinary research, advocacy, and community engagement.

This event is being conducted in collaboration with Tripura Commission for Women. The Tripura Commission for Women, adhering to its mandate, tackled crimes against women, particularly emphasizing marital discord and domestic violence. Through investigations, counselling and collaboration with law enforcement, the Commission aims to expedite resolutions. It also prioritizes awareness programs and engages with diverse stakeholders to address issues like crime rates against women.

Eligibility Criteria

The Conference is open to all the Students, Research Scholars/Faculties/Academicians, Corporate Delegates, Business entities and Lawyers.

Registration

Interested candidates can register and submit papers via email at cwcr@nlutripura.ac.in

Registration Fee for Presentation of Paper

Particular

Amount

Student

1000/-

Faculty/Professional/Research Scholar/Other

2000/-

Foreign Students

3000/-

Foreign Faculty/ Professional/Research/ Other

5000/-

Registration Fee for Attending the Conference

Particular

Amount

Students/Faculties/Professionals/Research Scholars/Other

500/-

Both Author and Co-Author have to register individually.

Account Details

Registrar, National Law University Tripura

Account No. 50100690974022

Bank Name: HDFC Bank

IFSC Code: HDFC0006419

Branch: Usha Bazar

Sub-Themes

  • Gender Equality in Legal Frameworks

  • Inclusivity and Diversity in the Workplace

  • Intersectionality and Gender

  • Empowering Marginalized Communities

  • Social Movements and Gender Activism

  • Economic Empowerment of Women

  • Involving women and girls in leadership, decision-making and business

  • Elevating women and girl’s participation and achievement in sport, creative and artistic talent

  • Laws relating to Women and Data Privacy

  • Cyber Crime and Rights of Women

  • Social Inclusion of Women

  • Innovation and technology for empowering the women

Above mentioned topics are not exhaustive, but other topics can also be accommodated if it is in accordance with the Rights of Women and Children.

Guidelines for Paper Submission

  • The title of the paper should be followed by Name of the Author, Designation, Name of the Organization/University/Institution and Email address. It is mandatory to mention Email address, as all future correspondence will be made through it.

  • Name and details of Co-author, if any.

  • The paper should be typed in MS WORD format.

  • The paper must be in single column lay out with margins justified on both sides.

  • The heading and sub-heading should be in font size 12 bold and Times New Roman, left aligned.

  • The main text should be in font size 12 Times New Roman, 1.5 spacing and justified.

  • The length of the paper should not exceed 6,000-8000 words (including footnotes). Exceeding the word limit may lead to rejection of paper.

  • Citation Format should conform to the Indian Law Institute, New Delhi.

  • Submission of the abstract should accompany with a cover letter with the name(s) of the author(s) and address, designation, institution/affiliation, the title of the manuscript and contact information (email, phone). All submissions must contain an abstract of not more than 250 words with 5 Minimum Keywords.

  • All the contributions should be the original work of the contributors and should not have been submitted for consideration in any other Publication. Any plagiarized work will be out- rightly rejected.

  • All the contributors should provide a declaration form regarding the originality of the paper.

  • The contributions presented to and accepted for publication and the copyrights therein shall be the Intellectual Property of National Law University, Tripura.

Rules for the Presentation

  • No abstract or full paper shall be accepted after the last date of submission respectively;

  • Participants/Paper Presenters have to register after the acceptance of the abstract with payment of required fees;

  • For participation, registration is mandatory for confirmation of the participation; only registered participants will be allowed to take part in the Conference;

  • All the registered participants will be provided with a participation certificate.

Mode of Presentation of paper

Technical sessions will be both in physical mode and online mode (Google Meet).

Important Dates

Submission of Abstract

February 02, 2024

Confirmation of Abstract Selection

February 09, 2024

Online Registration

February 10 to February 25, 2024

Submission of Draft Paper

February 25, 2024

Conference Date

March 08-09, 2024

Submission of Final Paper

March 02, 2024

Publication of Selected Paper By

August 2024

Note: Physical registration will also be possible on the day of Conference.

Location

The International Conference will be in hybrid mode; the paper presenter will have the opportunity to present their paper online. However, the physical Conference will be held at National Law University, Tripura, Narshingarh, Agartala, P.O.: Narayanpur Bazar, District: West Tripura, Pin: 799015.

For any queries write us: cwcr@nlutripura.ac.in

Student Conveners

  1. Mr. Subhradeep Sharma

    Contact No.: +91- 7005317056

  2. Ms. Ankita Roy

    Contact No.: +91- 7629974264

  3. Dibakar Karmakar

    Contact No.: +91-9089961946

Click here to download the brochure

https://nlutripura.ac.in/sites/default/files/Brochure_0.pdf

Official link

https://nlutripura.ac.in/sites/default/files/Flyer.pdf

Follow us for more updates

https://www.facebook.com/NLUTripura

https://www.instagram.com/nlut_official?igsh=Z214MmcwZGpyYTN0

Note: The online registration link will be shared with the participant via mail once the abstract is received and reviewed by the organizing committee.

To know more click on Flyer and Brochure

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