NALSAR-IAMC ADR Journal

NALSAR University of Law, Hyderabad and Eastern Book Company (EBC®) entered into an MoU for publishing and distributing the NALSAR-IAMC ADR Journal. The entire archive will be indexed on SCC Online. Subscribers will be able to purchase hard copies or e-Copies from the EBC Webstore. It can also be purchased and read on the EBC Reader.

About EBC

EBC is India’s foremost publisher of legal content. EBC Group is the intellectual giant in legal publishing, with offices in several Indian cities and abroad. EBC has traditionally published a wide range of legal commentaries, student texts, law reports and digests. Today its products include pioneering works both in the print and electronic medium.

About NALSAR-IAMC ADR Journal

The NALSAR-IAMC ADR Journal is the result of the budding relationship & joint efforts between NALSAR and IAMC. The Journal primarily endeavours to facilitate the development of scholarship in the fields of Arbitration and Alternate Dispute Resolution. In furtherance of the same, the Journal aims to provide a robust platform for legal minds all over the country to showcase their critical thinking and analytical abilities in order to positively contribute to the emergent discourse surrounding Arbitration and Alternate Dispute Resolution. NALSAR-IAMC ADR Journal is an annual, peer-reviewed journal that is the flagship publication of NALSAR University of Law, Hyderabad, India.

Patrons

  • Professor Srikrishna Deva Rao (Vice-Chancellor, NALSAR University of Law, Hyderabad)

  • Tariq Khan (Registrar, International Arbitration and Mediation (IAMC), Hyderabad)

Board of Advisors

  • Professor Janet Walker, CM (Chartered Arbitrator)

  • Steven Finizio (Partner, WilmerHale, London)

  • Kabir Duggal (Lecturer in Law, Columbia Law School, New York)

  • Gautam Bhattacharya (Partner, ReedSmith LLP, London)

  • Manish Aggarwal (Partner, Three Crowns LLP, London)

  • Gauhar Mirza (Partner, Cyril Amarchand Mangaldas, Delhi-NCR)

  • Kirtan Prasad (Senior Associate, RPC Law Firm, London)

Peer Review Board

  • Ananya Choudhury (Principal Associate, Cyril Amarchand Mangaldas)

  • Isha Singh (Senior Associate, AZB & Partners)

  • Hiral Gupta (Principal Associate, Cyril Amarchand Mangaldas)

  • Lakshmi Dwivedi (Senior Associate, DSK Legal)

  • Dheeraj Murthy (Advocate)

Board of Editors

  • Professor Srikrishna Deva Rao (Editor-in-Chief)

  • Piyush Raj (Managing Editor)

  • Deeksha Pokhriyal (Editor)

  • Sahil Aggarwal (Editor)

  • Nishka Kapoor (Associate Editor)

  • Mahika Roy (Associate Editor)

  • Shikhar Chauhan (Associate Editor)

  • Mayank Kumar (Associate Editor)

  • Tanvi Chhabra (Associate Editor)

  • Masad Khan (Assistant Editor)

  • Ananya Popli (Assistant Editor)

  • Navneeth D Menon (Technical Editor)

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