National Trial Advocacy

About CHRIST (Deemed To Be University)

CHRIST (Deemed to be University) was born out of the educational vision of St. Kuriakose Elias Chavara, an educationist and social reformer of the nineteenth century in South India. He founded the first Catholic indigenous congregation, Carmelites of Mary Immaculate (CMI), in 1831, which administers CHRIST (Deemed to be University).

About 9th NTAC

The Advanced Criminal Law Studies Committee, School of Law, CHRIST (Deemed to be University) will be hosting the 9th edition of its annual flagship event, the National Trial Advocacy and Judgment Writing Competition (NTAC), 2023-2024.

The flagship event will witness the presence of many eminent personalities from the legal fields ranging from senior advocates to Karnataka High Court judges. The Competition is open for all students who are pursuing a three-year or five-year Law Degree Course in Universities/Colleges/Law Departments in India, as recognized by the Bar Council of India.

It will be conducted from 15th to 17th February 2024 and will be completely offline. In the previous eight editions, NTAC has witnessed participants from law schools across the country and has successfully contributed to the promotion of a trial culture and criminal litigation. NTAC prides itself on being a one-of-a-kind trial experience that helps in honing one’s research skills, and overall prowess of courtroom etiquette. This prestigious event has brought together multiple skilled teams from all over the country to compete in court halls which have witnessed some of the best Trial Advocacy Competitions.

Venue

The 9th National Trial Advocacy and Judgment Writing Competition 2023-24 shall be held from 15th to 17th February 2024 in CHRIST (Deemed to be University), Bangalore Central Campus. It will be held offline.

Eligibility

The Competition is open for all students who are pursuing a three-year or five-year Law Degree Course in Universities/Colleges/Law Departments in India, as recognized by the Bar Council of India. The Participants should send a picture of their University ID Card for verification.

Registration/Submission Procedure

Participation in the 9th SLCU National Trial Advocacy and Judgment Writing Competition is restricted to 30 teams only. Institutions/Teams interested in participating in the Competition will have to provisionally register through the following link.

Institutions/Teams interested in participating in the Competition will have to provisionally register by sending an e-mail to criminallaw.committee@law.christuniversity.in and only after confirmation of provisional slot by the Organizers, should they complete the formalities of the final registration. The slots shall be reserved based on a ‘first come’ basis for the first 30 teams. The teams through their respective Official College Email ID or any other recognized student association Email ID are to submit the duly filled Registration form.

Provisional Registration

Link for Provisional Registrationhttps://forms.gle/mcSgWtYkAHtfciA26

The slots shall be reserved based on a ‘first come’ basis for the first 30 teams.

Fee Details

The registration fees are as follows:

Without Accommodation: INR 2,500 + GST

With Accommodation: INR 2,500 + INR 6,750 (INR 750 per head per night) + GST = INR 9,250 per team

The payment procedure shall be emailed to the teams once they provisionally register for the Competition.

Prizes

Winner: INR 25,000 + additional perks

Runners-up: INR 15,000

Best Advocate: INR 5,000

Best Judgement: INR 10,000

Important Dates

Release of Provisional Registration: 8th January 2024

Last Day for Provisional Registration: 15th January,2024

Last Day for Final Online Registration: 28th January 2024

Last day for submission of Final Registration and Payment Details: 31st January 2024

Inauguration, Oral Rounds and Valedictory Ceremony: 15th to 17th February 2024

Contact Details

Email Address: criminallaw.committee@law.christuniversity.in

Instagram: https://www.instagram.com/aclsc_slcu?igsh=N2RiZm9lazIzb2V1

Student Convenors

Mr. Aditya Praveen Kumar (+91 7022219415; adityapraveen.kumar@law.christuniversity.in)

Mr. Roshan Raju (+91 8955632044; roshan.raju@law.christuniversity.in)

For any clarifications, please email us at: criminallaw.committee@law.christuniversity.in

To know more click on 9th NTAC 2023-24_RULES AND REGULATIONS, 9th NTAC 2023-24_TRIAL PROPOSITION and 9th NTAC 2023-24_ BROCHURE

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