TNNLU will officially host the India Rounds of the ICCC 2024 from2 to 04 February 2024. The Competition, simulating a law office consultation, provides a platform for law students from leading law schools in India to showcase their consultation and counselling skills.
Event Details:
Host Institution: Tamil Nadu National Law University (TNNLU)
Competition Dates: 02 to 04 February 2024
International Rounds: John Paul II Catholic University of Lublin, Lublin, Poland
International Rounds Dates: 10 to 13 April 2024
International Rounds Theme: International Humanitarian Law
ABOUT LOUIS M. BROWN AND FORREST S. MOSTEN INTERNATIONAL CLIENT CONSULTATION COMPETITION
Louis M. Brown initiated the first Client Counselling Competition in 1969, gaining American Bar Association recognition in 1972. The International Competition debuted in 1985, officially named after Louis M. Brown in 1993. In May 2010, it evolved from “client counselling” to “client consultation.” Affiliated with the International Bar Association, it collaborates globally. The 2024 international rounds in Lublin, Poland (10 to 14 April 2024), themed ‘International Humanitarian Law,’ unite winners from global national rounds. This platform refines law students’ interviewing and counselling, fostering cultural exchange. Over a decade, students from 30+ countries, including India, participated.
ABOUT ICCC 2024 INDIA ROUNDS
The India Rounds gather 28 teams, evaluating client interviewing, counselling, and post-interview phases. The evaluation criteria include professionalism, alternative suggestions, and enabling informed choices. The competition simulates a law office consultations, where two law students play the role of an attorney. The competition is conducted from 02 to 04 February, 2024 at Tamil Nadu National Law University.
TIMELINE OF THE COMPETITION
Date of Commencement of Registration: 27 December 2023
Date of Closing of Registration: 15 January 2024
Last Date for Submission of Travel Plan: 25 January 2024
Dates of Competition:02 to 04 February 2024
Inauguration: 02 February 2024
Preliminary Rounds: 03 February 2024
Semi Final and Final Rounds: 04 February 2024
Valedictory and Closing Ceremony: 04 February 2024
RULES OF THE COMPETITION
- The competition mandates eligibility, team composition, and registration guidelines.
- Only Bar Council-recognized law students are eligible, with each team comprising two participants.
- Registration, including a fee of INR 6,000, is on a first-come, first-served basis. 4. UCO Bank facilitates payments, with detailed instructions on the registration process and guidelines.
- A stringent team composition and eligibility check, along with a transparent acknowledgment process, ensures a fair and competitive environment.
- The winners will represent India in the International Rounds.
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The theme of the competition is International Humanitarian Law.
Join us for this prestigious event as we explore and engage in the intricacies of client consultation on a global stage.
For queries please write to us at iccc2024@tnnlu.ac.in or adrc@tnnlu.ac.in with the Subject- Query ICCC 2024 India Rounds
Or reach out to us at
Shrutakeerti Eshwar: 97913 40963;
Ramsha Hashmi: +91 62906 00618;
Sakthi Palanichamy: +91 73582 80525.
To know more click on ICCC 2024 Rulebook