The first issue of Supreme Court Chronicle, a monthly newsletter, came up showcasing the ongoing operations and achievements of the Supreme Court of India giving an insight into Court operations and the individuals behind the same.
Highlighting ‘Transparency in Action’ of the Supreme Court, the newsletter contains the numbers of cases instituted and disposed of from January till October 2023. The 10 months’ data reflects that a total of 36,682 cases have been disposed of by the Supreme Court by October 2023.
Supreme Court Case Data in 2023
Month |
No. Of Cases Instituted |
No. Of Cases Disposed |
January |
3926 |
4631 |
February |
3648 |
4222 |
March |
3757 |
3798 |
April |
3751 |
4393 |
May |
3820 |
3675 |
June |
1781 |
441 |
July |
3671 |
5591 |
August |
3499 |
4636 |
September |
2207 |
3778 |
October |
254 |
1517 |
Total |
30,314 |
36,682 |
Supreme Court Registered Cases Graph (Jan-Oct 2023)
It may be noted that the number of cases instituted from January till October 2023 counts 30,314, which indicates a positive graph for this year. With such statistics, there is hope for the huge pile of pending cases to reduce if such numbers are maintained in the years to come.