National Article Writing Competition

ABOUT THE EVENT

The JLU Centre for Constitutional Law and Human Rights at the Faculty of Law, Jagran Lakecity University, is hosting the JLU CCLHR National Article Writing Competition, 2023 in collaboration with Manupatra as their Legal-tech partner. They are inviting articles over a wide ambit of subject(s) of Constitutional Law and Human Rights in Contemporary India with the theme “Diverse Horizons: Exploring Constitutional Values in Contemporary India” from students pursuing 3 or 5-year law courses to engage deeply in the subject matter of constitutional law and its contemporary relevance.

KEYWORDS

National Article Writing Competition, Contemporary India and Constitutional Law, Constitution.

ABOUT THE ORGANISER

The JLU Centre for Constitutional Law & Human Rights is a research initiative within the Faculty of Law at Jagran Lakecity University, Bhopal. Established with a profound commitment to the principles of human rights and constitutional law, the centre plays a pivotal role in cultivating and fostering a culture of rigorous research.

The Faculty of Law committed to fostering scholarly discussions and idea exchange, was established in the year 2014 as part of Jagran Lakecity University, Bhopal. It is the only participating university from Central India ERASMUS+ program under the Tuning India Project, funded by the European Commission and is also currently the country chair for Association of Universities of Asia Pacific (AUAP).

ELIGIBILITY

Authors must be currently enrolled in either 5-year or 3-year LL.B. courses from any recognized university or Law College in India for the academic year of 2023-2024.

LIST OF IMPORTANT DATES AND DEADLINES

26th November, 2023 — Last date of Registration.

26th December, 2023 — Last date of Submission of the Article.

REGISTRATION PROCEDURE

Author(s) must register themselves by filing the following google form given below: –

AWARDS

  • Prize money up to INR 12,000/-

  • Publication of Top 3 Articles on Manupatra

  • Certificate of Recognition & Participation

In case of any query, kindly reach out: jcclgg@jlu.edu.in

Or Contact:

  • Mr. Omkareshwar Pathak, Assistant Professor, Faculty In-charge, JLU CCLHR, Faculty of Law, JLU: +91 7223004927

  • Ms. Ojaswini Thakur, Student Co-Convener, JLU CCLHR: +91 9109086426

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.