HFCL Limited

DEAL DETAILS

HFCL Limited | Qualified institutions placement

Khaitan & Co acted as Legal Counsel to HFCL Limited as to Indian law in relation to the qualified institutions placement of the equity shares of HFCL Limited aggregating to INR 352 crore

The core team consisted of Sudhir Bassi (Executive Director), Madhur Kohli (Partner), Vaibhav Mittal (Partner), Abhishek Singh (Associate), Aman Khandelwal (Associate), and Ira Pandya (Associate).

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.