Centre for Training and Research in Commercial Regulations of Maharashtra National Law University Mumbai, invites registration for an Online Certificate Course: Incorporation of Business Organizations & Use of MCA Portal by CS Praveen Tiwari, to be held on 23rd September, 2023.
About Centre for Training and Research in Commercial Regulations, MNLU Mumbai
The Centre for Training and Research in Commercial Regulations was established at MNLU Mumbai, to encourage and promote discussion, training, and research in areas of Commercial Law and allied areas by bringing together academicians, professionals, legal experts, regulators, judges, economists and students. Our aim is to disseminate awareness about contemporary changes & challenges faced by different businesses in the Indian & International Market. We envisage to serve as a platform for people from all diverse fields to share their nuances about commercial and regulatory compliance mechanisms and the nitty-gritties associated with them.
Event Details:
The Certificate Course is a highly anticipated virtual event designed to provide attendees with invaluable insights and expert analysis on the incorporation of business organizations and the strategic utilization of the Ministry of Corporate Affairs (MCA) portal. The lecture would be delivered by CS Praveen Tiwari (Founder, Praveen Tiwari and Associates). Mr. Praveen Tiwari is a Fellow Member of the Institute of Company Secretaries of India (ICSI), having good experience in Litigation, Non-Litigation and Secretarial matters.
In today’s rapidly evolving business landscape, understanding how to harness the power of digital platforms like the MCA portal is crucial for entrepreneurs, professionals, and business enthusiasts alike. Throughout the event, you can expect to delve deep into the intricacies of business incorporation. Whether you are embarking on a new entrepreneurial journey or looking to restructure an existing enterprise, our experts will guide you through the intricacies of the process. Choosing the right business structure is a pivotal decision that can profoundly impact one’s business’s growth and success. Therefore, the session will explore the pros and cons of various options, from sole proprietorships to partnerships and corporations, empowering one to make informed choices.
Note: All participants will get an e-certificate in the name of Maharashtra National Law University Mumbai. The brochure of the course can be found here.
Date of the Webinar – 23rd September, 2023
Link for Registration: https://docs.google.com/forms/d/e/1FAIpQLSfCDsdT09kf_bpdxSHnh-EALMSsWzYvLgq8zJkSG6U7UldV4Q/viewform?usp=pp_url
Registration Process:
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Interested Candidates may fill out the registration link, pay the registration fees and upload a picture showing proof of payment.
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Confirmation mail of admission along with the links to the event will be notified to your Email ID post registration.
Registration Fees: Rs. 100/- only
Bank Details:
Name of the Payee: MNLU CNTR FOR TRNG FOR RESEARCH IN COM REG
Account Number: 50200062453710,
Account Type: Saving Account
Name of Bank & Branch: HDFC Bank, Powai Hiranandani
IFSC Code: HDFC0000239
Documents to be sent: Proof of Fees Paid.
Contact Us At -: ctrcr@mnlumumbai.edu.in
For any questions or clarifications, you can contact the organizers at ctrcr@mnlumumbai.edu.in
