[WhiteHat Jr v. Whitehat Sr] Delhi High Court grants permanent injunction to Whitehat Education Technology for its marks ‘WhiteHat Jr’, ‘W’; awards Rs. 9 lakhs costs

[WhiteHat Jr v. Whitehat Sr] Delhi High Court grants permanent injunction to Whitehat Education Technology for its marks ‘WhiteHat Jr’, ‘W’; awards Rs. 9 lakhs costs

whitehat jr mark whitehat sr-2

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