Legislation July Roundup 2023: 15+ Stories on Changes in GST Rates on Casino, Online Gaming etc; Introduction of IFSC Banking Company and Unit; SEBI Circulars; and more Published on July 31, 2023July 31, 2023By Santosh Singh Leave a comment
Legislation Updates, Notifications Centre issues Digital Personal Data Protection (Removal of Difficulties) Order, 2026 to clarify consent and audit provisions
Legislation Updates, Notifications EPFO extends September 2026 ECR filing and PF contribution deadline to 31 October
SCC Times Newsflash, WATCH NOW Those who fight injustice will be remembered: Kapil Sibal | SideBar Tales
Law Firms News, News CAM acts as counsel for Adani Power Ltd. on 770 MW Chamkharchhu-I Hydroelectric JV with Druk Green Power Corporation Ltd. in Bhutan