Appointment of 15 Additional Judges as permanent Judges of 5 High Courts

15 Additional Judges have been made permanent Judges in Gauhati High Court, Bombay High Court, Kerala High Court, Himachal Pradesh High Court and Calcutta High Court

appointment of 15 additional judges

GAUHATI HIGH COURT

The President has appointed S/Shri Justices (i) Kalcheto Sema, (ii) Devashis Baruah, (iii) Smt. Malasri Nandi, (iv) Smt. Marli Vankung and (v) Arun Dev Choudhury, Additional Judges of Gauhati High Court, to be Judges of that High Court with effect from the date they assume charge of their respective offices.

CALCUTTA HIGH COURT

The President has appointed S/Shri Justices (i) Krishna Rao, (ii) Bibhas Ranjan De and (iii) Ajoy Kumar Mukherjee, Additional Judges of Calcutta High Court, to be Judges of that High Court with effect from the date they assume charge of their respective offices.

BOMBAY HIGH COURT

The President is pleased to appoint S/Shri Justices (i) Anil Laxman Pansare, and (ii) Sandipkumar Chandrabhan More, Additional Judges of Bombay High Court, to be Judges of that High Court with effect from the date they assume charge of their respective offices.

KERALA HIGH COURT

The President is pleased to appoint S/Shri Justices (i) Basant Balaji, (ii) Chandrasekharan Kartha Jayachandran, (iii) Smt. Sophy Thomas and (iv) Puthen Veedu Gopala Pillai Ajithkumar, Additional Judges of the Kerala High Court, to be Judges of that High Court with effect from the date they assume charge of their respective offices.

CHATTISGARH HIGH COURT

The President is pleased to appoint Shri Justice Deepak Kumar Tiwari, Additional Judge of the Chhattisgarh High Court, to be a Judge of that High Court with effect from the date he assumes charge of his office.

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