Telangana High Court
The President has appointed Shri Justice Ponugoti Naveen Rao, senior-most Judge of the Telangana High Court to perform the duties of the office of the Chief Justice of that High Court with effect from the date Shri Justice Ujjal Bhuyan relinquishes the charge as Chief Justice of the Telangana High Court upon his appointment as a Judge of the Supreme Court of India.
Consequent upon superannuation of Shri Justice Ponugoti Naveen Rao on 14.07.2023, Shri Justice Abhinand Kumar Shavili, the senior-most puisne Judge of the High Court of Telangana will perform the duties of the office of the Chief Justice of the High Court of Telangana.
Kerala High Court
The President has appointed Shri Justice Alexander Thomas, senior- most Judge of the Kerala High Court, to perform the duties of the office of the Chief Justice of that High Court with effect from the date Shri Justice S. Venkatanarayana Bhatti relinquishes the charge as Chief Justice of the Kerala High Court consequent upon his appointment as a Judge of the Supreme Court of India.
