aditya birla capital limited

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Aditya Birla Capital Limited | Qualified institutions placement

Khaitan & Co acted as the Legal Counsel to the Book Running Lead Managers as to Indian law in relation to the qualified institutions placement of the equity shares of Aditya Birla Capital Limited aggregating to INR 17,500 million.

The core team consisted of Abhimanyu Bhattacharya (Partner), Aditya Cheriyan (Partner), Oishik Bagchi (Partner), Vijayaraghavan (Principal Associate), Ritika Khare (Senior Associate) and Aman Khandelwal (Associate).

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