resolution professional

DSK advised and assisted Mr. Manoj Kumar Agarwal, Resolution Professional of DS Kulkarni Developers Limited (“DSKDL”) with respect to the corporate insolvency resolution process of DSKDL as per the provisions of the Insolvency and Bankruptcy Code, 2016. From the year 2000 onwards, DSKDL has completed nearly 26 projects which include high-end residential apartments, mid-segment apartments, affordable housing projects and commercial projects. Some of the prestigious completed projects include DSK Hariyali (Shivaji Nagar, Pune), DSK Chandradeep, DSK Chintamani (Appa Balvant Chowk, Pune), DSK Raanwara (Bavdhan, Pune), DSK Akashganga (Aundh, Pune), DSK Vishwa (Phase I to VI), DSK Frangipani (Sadhu Vaswani Chowk, Pune), DSK Madhuban (Andheri East – Mumbai), DSK Sunderban (Hadapsar, Pune), DSK Garden Enclave (Kondhwa, Pune) and DSK Gandhakosh (Baner, Pune).

The corporate insolvency resolution process of DSKDL commenced on September 26, 2019, pursuant to the order of the Hon’ble National Company Law Tribunal, Mumbai Bench in the matter of Bank of Maharashtra v. DS Kulkarni Developers Limited and Mr. Agarwal was appointed as the resolution professional for DSKDL. On June 23, 2023, the NCLT, Mumbai Bench approved the resolution plan submitted by the consortium of Ashdan Properties Pvt Ltd, Classic Promoters and Builders Pvt Ltd, and Atul Builders for DS Kulkarni Developers Limited for an amount of Rs. 1080 crore.

We have advised the resolution professional right from the commencement of CIRP till the final approval of the resolution plan. Given that the CIRP has been ongoing for nearly 4 years, there have been changes to the legislation, judicial precedents and various litigations that have arisen in the course of CIRP and we have been able to safeguard the interests of the resolution professional while ensuring value maximisation for DSKDL. We have provided innovative solutions to various complex issues which were faced during the CIRP which had a significant impact on the resolution process. The deal value is approximately Rs. 1080 Crores.

The team representing DSK Legal comprised of Mr. Ajay Shaw (Partner), Mr. Nirav Shah, Mr. Ashish Pahariya (Partner), Ms. Anisha Kumar (Principal Associate) and Mr. Jash Shah (Senior Associate).

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