In this exclusive interview with SCC Times, Sanjeev Ahuja discusses the vision behind the Indian Mediation Federation (IMF), the evolving mediation landscape in India, and the need to establish mediation as a mainstream mechanism for dispute resolution.
 
The conversation explores the importance of strengthening India’s mediation ecosystem, promoting institutional support, encouraging stakeholder collaboration, and building greater awareness and trust in mediation.
 
Watch the full interview to gain insights into the future of mediation and alternative dispute resolution in India.
 

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