khaitan & co

DEAL DETAILS

Ozone Overseas Private Limited | Issuance of compulsorily convertible preference shares

Advised Ozone Overseas Private Limited, Ozone Secutech Private Limited and the Promoters on the issuance of compulsorily convertible preference shares to Nuvama Crossover Opportunities Fund – Series III, Nuvama Crossover Opportunities Fund – Series IIIA and Nuvama Crossover Opportunities Fund – Series IIIB.

The core team consisted of Bharat Anand (Partner), Pashupati Nath (Partner) and Siddhartha Das (Senior Associate).

Must Watch

SCC Blog Guidelines

Justice BV Nagarathna

call recording evidence in court

 

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.