new chief justices of high court

KERALA HIGH COURT

Shri Justice Sarasa Venkatanarayana Bhatti, Judge, Kerala High Court, appointed as the Chief Justice of the Kerala High Court with effect from the date he assumes charge of his office.


HIMACHAL PRADESH HIGH COURT

 Shri Justice Mamidanna Satya Ratna Sri Ramachandra Rao, Judge, Punjab & Haryana High Court, appointed as the Chief Justice of the Himachal Pradesh High Court with effect from the date he assumes charge of his office.


RAJASTHAN HIGH COURT

Shri Justice Augustine George Masih, Judge, Punjab and Haryana High Court, appointed as the Chief Justice of the Rajasthan High Court with effect from the date he assumes charge of his office.


BOMBAY HIGH COURT

Shri Justice Ramesh Deokinandan Dhanuka, Judge of the Bombay High Court, as the Chief Justice of the Bombay High Court with effect from the date he assumes charge of his office.


MADRAS HIGH COURT

Shri Justice Sanjay Vijaylcumar Gangapurwala, Judge, Bombay High Court, as the the Chief Justice of the Madras High Court with effect from the date he assumes charge of his office.

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