Amicus’ investment

Shardul Amarchand Mangaldas & Co. advised Aequs Private Limited (“Aequs”), a Belagavi-based contract manufacturing company, in relation to its Rs. 225 crore fund-raise from Amicus Capital. The SAM & Co team assisted Aequs on all the legal and regulatory aspects of the transaction, including structuring of the deal, undertaking due diligence as well as drafting, negotiating and finalizing the transaction documents.

The transaction team comprised Jay Gandhi, Partner; Abhishek Parekh, Partner; Ankit Parekh, Associate; Yash Kedia, Associate; and Yashvardhan Mittal, Associate.

About Shardul Amarchand Mangaldas & Co.:

Shardul Amarchand Mangaldas & Co., founded on a century of legal achievements, is one of India’s leading full-service law firms. The Firm’s mission is to enable business by providing solutions as trusted advisers through excellence, responsiveness, innovation and collaboration. SAM & Co. is known globally for its exceptional practices in mergers & acquisitions, private equity, competition law, insolvency & bankruptcy, dispute resolution, capital markets, banking & finance and projects & infrastructure.

The Firm has a pan-India presence and has been at the helm of major headline transactions and litigations in all sectors, besides advising major multinational corporates on their entry into the Indian market and their business strategy. Currently, SAM has around 774 lawyers including 156 Partners, offering legal services through its offices in New Delhi, Mumbai, Gurugram, Ahmedabad, Kolkata, Bengaluru, and Chennai.

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