Tamil Nadu National Law University in collaboration with Competition Commission of India will be organizing the 5th edition of TNNLU-CCI National Moot Court Competition, 2023 from 13th – 14th May, 2023.

Venue:

Tamil Nadu National Law University, Tiruchirappalli

Eligibility

Law students duly enrolled in the 3-year LL.B. courses or 5-year integrated LL.B. courses undergraduate programmes may apply to participate in the Competition. One only team per Institution/University can participate in the Competition.

Team Composition:

3 Members (2 Speakers and 1 Researcher) (or) 2 Members (2 Speakers)

Registration Procedure:

Provisional Registration will be open on 6th April, 2023 along with the release of the Moot Problem and Moot Rules. The provisional registration closes on 13th April, 2023. All the Teams desirous of participating in the Competition should provisionally register themselves by sending an email to nmcc@tnnlu.ac.in through the Moot Court Committee of their Institution/College/University or the Faculty Coordinator of the Moot Court Committee.

Institutions who have provisionally registered must complete the Registration process described in Rule 3.3 by April 25th, 2023.

For more details regarding the Registration process, please refer the brochure attached below.

Important Dates:

The important dates of the 5th TNNLU-CCI National Moot Court Competition, 2023 are as detailed below:

  • Commencement of Provisional Registration- 6th April, 2023.

  • Deadline for Registration- 11:59 PM (IST), April 25, 2023

  • Last Day for seeking Clarifications- 11:59 PM (IST), April 27, 2023

  • Release of Clarifications for the Moot Proposition- April 30, 2023

  • Submission of Memorials (Soft Copy)- 11:59 PM (IST), May 9, 2023

  • Dates of the Competition- 13th – 14th May, 2023

For more details related to Moot Problem and the Rules, Registration Form, etc., refer the Brochure attached below.

Queries

Please write to us at nmcc@tnnlu.ac.in or

Contact Ms. Gunasri (Student Convenor) at +91-94875 91426

To know more click on TNNLU-CCI Brochure

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