SRGR Law Offices, a boutique real estate law firm is joining Saraf and Partners.

SRGR Law Offices was co-founded in 2009 by Saroj Kumar Jha and Ravi Bishnoi, having close to three decades of experience, specializing in real estate sector. Both Saroj and Ravi will be joining Saraf and Partners as Equity Partners along with a team of 20 in the real estate practice.

Saraf and Partners has a Pan India real estate practice and has built a strong reputation on account of deep-rooted relationships with private equity and real estate developers.

Saraf and Partners now boosts a total strength of nearly 200 including 32 Partners across all its 3 offices – Delhi (NCR), Mumbai and Bengaluru.

Talking about the synergy, Mohit Saraf, Founder & Managing Partner, Saraf and Partners,

We’re pleased to welcome Saroj & Ravi and their team to the Firm. SRGR’s deep expertise in real estate will be a valuable addition, and we will be better poised to offer an entire gamut of real estate services from Start to Finish under one roof to our clients.”

We admire the growth trajectory of Saraf and Partners and believe the Firm will grow exponentially in the times to come.  SRGR is excited to join hands with Saraf and Partners and be an integral part of their growth story. We are confident that all our lawyers and professionals will thrive in this professional environment and look forward to the opportunities that lie ahead ,

-Saroj Kumar Jha, Founding Partner at SRGR Law Offices.

“Coming from a niche boutique Firm and joining a full-service law firm is a very exciting opportunity for us. We believe this synergy will open avenues and accelerate team’s growth and development. Joining Saraf and Partners will enable us to widen the offerings and provide clients with holistic solutions”,

-Ravi Bishnoi, Founding Partner at SRGR Law Offices.

The celebration concluded with the announcement of the elevation of Partners – Sanjeev Sharma, Vikrant Kumar, Bikash Jhawar, Manmeet Singh, and Vaibhav Kakkar as Senior Partners.

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