Skip to content

SCC Times

Bringing you the Best Analytical Legal News

Site navigation

Home
News
OP. ED.
Experts Corner
Case Briefs
Legislation
Legal RoundUp
Cases Reported
Law School News
Law made Easy
- Law made Easy
Know thy Judge
Interviews
Events & Collaborations
- International
- Domestic
Mental Health
- Articles
- A Talk
Book Reviews
Jobs & Internships
Master SCC Online
WATCH NOW
Subscribe

Home
WATCH NOW
SCC Times Newsflash
Don’t rely on crowd sourced resources like Wikipedia; SC cautions Courts & Adjudicating Authorities

Don’t rely on crowd sourced resources like Wikipedia; SC cautions Courts & Adjudicating Authorities

Facebook
X
LinkedIn
WhatsApp
Telegram
More

Print
Email
Reddit

Published on January 30, 2023October 16, 2025By Bhumika Indulia

Facebook
X
LinkedIn
WhatsApp
Telegram
More

Print
Email
Reddit

Related

Tags :

sources Supreme Court Wikipedia

Leave a comment

Post navigation

Previous storyIBC| Inconsistent position taken in the Vidarbha Industries verdict? Supreme Court issues notice

Next story[Trademark v. Domain Name] Bombay HC holds trademark infringement suit is an action in personam; Court cannot impose a blanket ban on “Swiggy” mark in future

Most Read

24 hours
7 days
All time

AIBE XXI COP dispatch

Legislation Updates, Notifications

AIBE XXI COP Update: First batch dispatched to State Bar Councils; second phase processing for pending candidates announced

SCC Times Newsflash, WATCH NOW

Tenant Rights in India Explained | Rent, Eviction, Security Deposit & More | Law Made Easy Ep. 11

National Legal Hackathon 2026

Law School News, Others

NFSU, Delhi | National Legal Hackathon, 2026

NLU Delhi Journal on Labour

Call For Papers, Law School News

NLU Delhi’s Centre for Labour Law Research and Advocacy Invites Papers for Journal on Labour

DCP Competent Authority Rent Control Act

Legislation Updates, Notifications

Maharashtra appoints DCPs as Competent Authorities under Rent Control Act in Mumbai

sale of minerals from expired mining leases

Case Briefs, High Courts

SC permits conditional sale of minerals from expired mining leases; allows amalgamation of mining blocks with virgin forest land subject to strict safeguards

Join the discussion

Leave a Reply Cancel reply

Your email address will not be published. Required fields are marked *

Comment

Name *

Email *

Website

Save my name, email, and website in this browser for the next time I comment.

Δ

This site uses Akismet to reduce spam. Learn how your comment data is processed.

Subscribe to our Newsletter

Get weekly latest news and updates in your e-mail

News Submissions

blog@scconline.com

Article Submissions

articles@scconline.com

Download SCC Online App for Android Users/IOS Users

Disclaimer : The content of this Blog are for informational purposes only and for the reader's personal non-commercial use. The views expressed are not the personal views of EBC Publishing Pvt. Ltd. and do not constitute legal advice. The contents are intended, but not guaranteed, to be correct, complete, or up to date. EBC Publishing Pvt. Ltd. disclaims all liability to any person for any loss or damage caused by errors or omissions, whether arising from negligence, accident or any other cause.

© EBC Publishing Pvt. Ltd. All rights reserved.

×