About Moot Court Competition
Symbiosis Law School, Nagpur in association with the Competition Commission of India is organizing the National Moot Court Competition from 31/03/2023 to 02/04/2023.
The Moot Proposition is based on The Competition Act, 2002
Mode:Offline
Venue: Symbiosis Law School, Nagpur
Date: 31/03/2023 to 02/04/2023
Eligibility: Students duly enrolled and pursuing 3-years or 5-years undergraduate law course from any University recognized by the Bar Council of India may apply to participate in the competition.
Each institution seeking to participate may send a maximum of one (1) team to represent that institution.
Team Formation
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A team may consist of three (3) members.
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Such a team shall include two (2) mooters and one (1) researcher.
Registration
Students pursuing undergraduate law degree (3 year/5 year program) from institutions all over the country are welcome to submit their registrations.
The Registration Form is attached as Annexure- I in the Rules for the Symbiosis Law School, Nagpur, National Moot Court Competition – 2022.
Moot Proposition- https://www.slsnagpur.edu.in/assets/pdf/Proposition-NMCC-2023.pdf
Rules and Regulations- https://www.slsnagpur.edu.in/assets/pdf/Rules-and-Regulation-NMCC-2023.pdf
Schedule- https://www.slsnagpur.edu.in/assets/pdf/Schedule-NMCC-2023.pdf
Contact Us- https://www.slsnagpur.edu.in/assets/pdf/Contact-Us-NMCC-2023.pdf
Email: mca@slsnagpur.edu.in
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Ms. Sanjana Sapra (Student Convener)- 7888047977
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Mr. Shaunak Deshpande (Student Convener)- 8805949908
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Ms. Ishita Sinha (Student Convener)- 8180855008
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Mr. Raghav Pareek (Student Convener)- 7028080316
Website Link – https://www.slsnagpur.edu.in/
