About CNLU:

Chanakya National Law University (CNLU) was established by the Bihar Act No. 24 of 2006 under the patronage of Government of Bihar. The University is accredited with an ‘A’ grade by NAAC and is recognized by the University Grants Commission (UGC) and registered with the Bar Council of India (BCI).

About the 2nd Chanakya Cyber National Moot Court Competition:

The objective of this moot is to stir up research on issues in cyber law. The computer-generated world of the internet known as cyberspace has propelled the need for vibrant and efficient regulatory mechanisms to further strengthen the legal infrastructure. Young lawyers excelling in the domain of cyber law will lead to the opening up of better business prospects and benefit those in the industry. MCC CNLU ensures that the students are provided with as realistic an impression of Cyber Law as possible. The Moot Court Competition shall take place in a hybrid format in the month of January 2023.

Eligibility:

The moot is open to all the students currently enrolled in LLB undergraduate degree courses. There is no limit to the numbers of teams participating from one University i.e. more than one team can enrol from one University.

Registration Details:

Kindly complete all the registration formalities stated in the Official Rules of the moot on or before 20th December, 2022.

The registration link is HERE

In order to confirm registration, please confirm at cybernmcc@cnlu.ac.in with nominal fees payment of INR 3000/- in the following bank account:

Beneficiary Name: Chanakya National Law University

Name of the Bank: State Bank of India

Address of Bank: CNLU Branch, Mithapur, Patna

Bank Account Number: 34992255957

IFSC Code: SBIN0015996

Prizes

Winners: Cash Prize of INR 32,000/-, and a trophy.

Runners-up: Cash prize of INR 22,000/-, and a trophy.

Best Speaker: Cash prize of INR 8,000/-, and a trophy.

Best Memorial: 10,000

Best Researcher: Cash prize of INR 5,000/-, and a trophy.

List of Important Dates

15.11.2022  Commencement of Registration 

15.11.2022   Release of Moot Proposition

05.12.2022   Last date of seeking clarification

20.12.2022   Last date of submission of Registeration Form 

10.12.2022   Release of Clarifications

27.12.2022   Last date of submission of Soft Copy of Memorials 

03.01.2023   Declaration of Selected Memorials

07.01.2023    Inaugural Ceremomy 

07.01.2023    Preliminary Rounds 

08.01.2023    Quarter Rounds 

27.01.2023     Semi Final Rounds; Final Rounds and Valedictory Ceremony 

Contact Information

For further clarifications or queries, you may contact the undersigned Organizing Committee members or write at cybernmcc@cnlu.ac.in

Ms. Antra Azaad: 7070284720

Ms. Tripti Sharan: 6200531676

Moot Proposition and Brochure: Click Here

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