The President appoints Anil Bheemsen Katti, to be an Additional Judge of Karnataka High Court with effect from the date he assumes charge of his office till 16.04.2024 and following as Additional Judges of Karnataka High Court for a period of two years, with effect from the date they assume charge of their respective offices
1. Gurusiddaiah Basavaraja;
2. Chandrashekhar Mrutyunjaya Joshi;
3. Umesh Manjunathbhat Adiga; and
4. Talkad Girigowda Shivashankare Gowda.
