Government withdraws Data Protection Bill, 2021 from Lok Sabha

Published on By
Central Government Notification
On 03-08-2022, the Central Government has withdrawn the Personal Data Protection Bill from the Lok Sabha to present a new bill for the protection of personal data.
Source: Press Trust of India
Read our previous reports on the Bill

 

Personal Data Protection Bill, 2019 — Suggestions invited by Joint Parliamentary Committee of both Houses

Tags :
Leave a comment

Must Watch

   

We Recommend

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.