Sahil Shah has joined Khaitan & Co as a Counsel in the Investment Funds Practice Group practices at our Mumbai office.

Sahil has over 16 years of experience in Investment Funds, Private Equity, Venture Capital and Real Estate transactions. He has completed his Bachelor of Laws from the Government Law College, Mumbai and got admitted in the Bombay Incorporated Law Society as a qualified Solicitor.

He specialises in Investment Funds with specific focus on assisting Indian and foreign fund managers in setting up AIFs in India, as well as assisting Indian and foreign institutional investors in their investments into Indian AIFs. He also focuses on Venture Capital and Private Equity transactions.

Executive Director, Human Resources at Khaitan & Co – Amar Sinhji welcoming him to the Firm said, “Sahil will be a great addition to our Firm and specifically in helping deepen and scale up our Investment Funds Practice. We are truly delighted to have him on board and warmly welcome him to our Khaitan & Co Family!”

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