rgnul

ABOUT ORGANIZERS

The Centre for Alternative Dispute Resolution at RGNUL, Punjab, has been established to promote students’ and researchers’ interest in Alternative Dispute Resolution constituting dispute resolution methods like Arbitration, Negotiation, Mediation and Conciliation. CADR endeavours to promote and develop ADR as a vehicle of socio-economic and political justice. The ultimate objective of the Centre is to strengthen the ADR mechanism in the country by emerging as a platform for students to further their interests in the field. A strong team of teachers and students is working towards achieving this end.

 

About the Australian Disputes Centre

The Australian Disputes Centre, Sydney is an independent, not-for-profit company dedicated to advancing the interests of commercial entities, governments, communities and individuals through timely, cost-efficient and private dispute resolution.

Proposed Dates

Opening of Registration – 05 May 2022
Last date to submit the Final Draft (submit here) – 25 May 2022
Declaration of Results- 25th June 2022

 

Objective

The major objective behind organising such a Blog Writing Competition is to give students the opportunity to demonstrate their reading, thinking and drafting skills in a well-connected and compact manner.

The intent of Essay writing competition which provide young writers a platform to test their adroitness for writing and an opportunity to explore a wide range of challenging and interesting questions beyond the routine college curriculum. The students are expected to analyze and suggest ways and means to establish a stronger and newer version of ADR practices around the world. The organizers aim to promote the art of legal research and writing, while also contributing to a larger cause of shaping the forthcoming ADR world.

 

Format and Tentative Topics

There is NO abstract submission, only a submission of the final draft (1500-2000 words) by the submission deadline. Winners will be announced after the double blind peer review process is completed. Tentative prizes:

Top 3 rankers to be either given some cash prize or internship opportunity with ADC Sydney

 

Top 10 ranked blog to be considered for publication on the official CADR-RGNUL website. Certificate of Publication will also be provided.

  • Themes

(The list is non-exhaustive in nature; students are free to choose any other allied topic related to the broad themes of Investment or Commercial Arbitration):

  1. Investment Arbitration
  • Commercial Arbitral Awards as Investments in Investment Treaty Arbitrations.
  • State-Owned Enterprises as Claimants in Investment Treaty Arbitrations.
  • Participation of Amicus Curiae in Investment Treaty Arbitrations
    Ability to raise extra-jurisdictional issues vis-à-vis public interest
  • Confidentiality concerns
  1. Commercial Arbitration
  • Domestic Commercial Arbitration
  • Unilateral Appointment of Arbitrators: Party Autonomy v. Equity
  • Challenges to unilateral appointments after active participation in proceedings
  • Hybridization of the UNCITRAL rules into practical institutional models and the road ahead.
  • International Commercial Arbitration
  • Dispute Resolution Clauses as Practices and Usages: An analysis in the context of the CISG and the Unidroit Principles of International Commercial Contracts.
  • The intersection of CISG and Arbitration Agreements: A holistic understanding.
  • Should the law of Seat be preferred over CISG for formation of arbitration agreements?
  • Conflicts between Arbitration Statutes and CISG

For more details, refer 1st RGNUL Arbitration Essay Writing Competition

 

CONTACT DETAILS

For any queries, please email us at submissions.cadr@rgnul.ac.in or contact the following individuals

Mr. Kabir Chaturvedi – +91 9148905381
Ms. Ananya Singh – +91 9013306090
Mr. Jotsaroop Singh – +91 9958854523
Mr. Rachit Somani – +91 6376006259

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.