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Parliament passes Election Laws (Amendment) Bill, 2021

Parliament passes Election Laws (Amendment) Bill, 2021

On December 21, 2021, Rajya Sabha has passed the Election Laws (Amendment) Bill, 2021. The Bill was passed in Lok Sabha on

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Published on December 21, 2021December 21, 2021By Editor

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On December 21, 2021, Rajya Sabha has passed the Election Laws (Amendment) Bill, 2021.

The Bill was passed in Lok Sabha on December 20, 2021.

Read about the Bill, HERE

*Tanvi Singh, Editorial Assistant has reported this brief.

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