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SC Collegium recommends transfer of Justice Munishwar Nath Bhandari, Allahabad HC to Madras HC

SC Collegium recommends transfer of Justice Munishwar Nath Bhandari, Allahabad HC to Madras HC

Supreme Court Collegium recommends the transfer of Justice Munishwar Nath Bhandari, Allahabad High Court to Madras High Court. Collegium Statement Supreme Court

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Published on November 11, 2021November 11, 2021By Bhumika Indulia

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Supreme Court Collegium recommends the transfer of Justice Munishwar Nath Bhandari, Allahabad High Court to Madras High Court.

Collegium Statement

Supreme Court of India

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