The Central Government in exercise of powers conferred by sections 6, 8 and 25 of the Environment (Protection) Act,  1986 makes the following Plastic Waste Management (Second Amendment) Rules, 2021 to amend the Plastic Waste Management Rules, 2016.

In the Plastic Waste Management Rules, 2016, in rule 4, in subrule (1), for clause (b), the following clause shall be substituted

“(b) carry bags made of recycled plastic or products made of recycled plastic can be used for storing, carrying, dispensing, or packaging ready to eat or drink food stuff subject to the notification of appropriate standards and regulation under the Food Safety and Standards Act, 2006 (34 of 2006) by the Food Safety and Standards Authority of India;”.

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