Appointments Committee of the Cabinet has approved the proposal for appointment of the following persons as Judicial Member and Accountant Member in the Income Tax Appellate Tribunal (ITAT) for a period of 4 years with effect from the date of assumption of the charge of the post, or until attaining the age of 67 years, or until further order, whichever is the earliest:
Judicial Member
Un-Reserved Category
- Shri Sonjoy Sarma, Advocate
- Ms S. Seethalakshmi, Advocate
- Shri Shatin Goyal, Additional District & Sessions Judge
- Shri Anubhav Sharma, Additional District & Sessions Judge
OBC Category
Shri T.R. Senthil Kumar, Advocate
SC Category
Shri Manmohan Das, Law Officer in SBI
Accountant Member
Un-Reserved Category
- Bhagirath Mal Biyani, Chartered Accountant
- Balakrishnan S. Chartered Accountant
- Jamiappa Dattatraya Battull, Chartered Accountant
- Padmavathy S, Chartered Accountant
- Arun Khodpia, Chartered Accountant
OBC Category
Rathod Kamlesh Jayantbhai, Chartered Accountant
SC Category
Ripote Dipak Pandurang, Commissioner of Income Tax
