The Government of Madhya Pradesh has amended the Madhya Pradesh Stamp Rules, 1942 vide circular dated August 13, 2021.

The Rules provides the entities that shall act as Ex-officio vendors in the state. The amendment provides that Ex-officio vendors under the Rules will include Banks, Financial Institutions, Post offices or such bodies where 51% shares are held by the Central Government or the State Government.

 


*Tanvi Singh, Editorial Assistant has reported this brief.

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