About the Society for Excellence in Constitutional Law and Public Policy:

The Society for Excellence in Constitutional Law and Public Policy is an academic body established at Dr. Ram Manohar Lohiya National Law University, Lucknow. The Society comprises of student members of the University. The agenda of the society is to have vibrant discussions on contemporary constitutional law issues, contribute to the academic discourse, organize guest lectures by constitutional law experts, and collaborate with other institutions of repute in furtherance of greater dissemination of Constitutional and Public Policy issues.

 

The Society aims at updating readers with minute nuances of latest developments in the field of Constitutional Law & Public Policy. The student-member body seeks to achieve the above stated ambition by publishing quality researched articles and making the blog an authoritative destination for the inquisitive readers.

 

Call for Papers

The Society for Excellence in Constitutional Law and Public Policy Blog invites submissions on a rolling basis on the themes of ‘women’s equality’ and/or ‘international day of justice’, for the months of August and September. The society accepts submissions from members of the bar, legal professionals, law students, or others interested in publishing with us.

To submit a piece, mail the manuscript along with an abstract (100-150 words), and a cover letter stating name, college and year of study of the author(s). In case the author is a professional, mention a brief introduction and send it at sub.ext.seclpp@gmail.com with the subject line: ‘Submission – CfP’.

Authors are expected to adhere to the following guidelines:

  1. Plagiarism is highly discouraged. Manuscripts should contain content that is both original and unpublished. A Similarity Index of up to 15% is acceptable. In the event of a submission being accepted with a Similarity Index of between 15% to a maximum of 20%, the entry shall be sent back to the author for explanation and/or removal of similarity.
  2. Manuscripts should be submitted in Microsoft Word format.
  3. Manuscripts should preferably be between 1200-1500 words.
  4. Hyperlinks are preferred wherever possible. In case a source cannot be hyperlinked, cite it as a footnote using the OSCOLA 4th Edition system of citations.
  5. The authors are encouraged to provide a relevant photograph regarding the subject matter of the article if they wish a photographic preview in the blog-posts and social media updates.

For more information visit – https://seclpp.wordpress.com/

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.