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CNLU wins 25th All India Moot Court Competition organised by University Law College, Bangalore

CNLU wins 25th All India Moot Court Competition organised by University Law College, Bangalore

Reported by Jyotshna Yashaswi

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Published on June 17, 2021June 17, 2021By Bhumika Indulia

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The team comprising Aditya Pratap Singh, Kinjal Keya and Abhishek Mohandas Nair representing CNLU has been adjudged as winners of 25th All India Moot Court Competition organised by University Law College, Bangalore.

Additionally, Aditya Pratap Singh won the Best Student Advocate Award and Kinjal Keya was declared as Best Researcher.

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