National Company Law Tribunal

It has been notified vide an Order dated 23-02-2021 that all NCLT Benches shall start regular Physical hearing w.e.f 01-03-2021, in case any counsel/ representative of party expresses difficulty in physical hearing, he/ she may be permitted for virtual hearing.

However, there are a few Benches that shall remain attending the matters through video conference. The list can be seen by clicking on the below link:

List


National Company Law Tribunal

[Order dt. 23-02-2021]

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