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The Ministry of Civil Aviation (MoCA) is coordinating with state Governments for supply of medical equipment and related essential items needed for
Continue readingPunjab and Haryana High Court: A Division Bench of Rajiv Sharma and Rakesh Kumar Jain, JJ. while addressing an PIL with regard to
Continue readingOrissa High Court: B. Rath, ACJ. addressed an issued placed before the Court with regard to movement of labourers/working class from neighbouring States
Continue readingThe pandemic of COVID 19 has engulfed the entire world posing serious challenges for the health and economic security of millions of
Continue readingIt has been brought to the notice of the competent authority that the following officers, who were responsible to ensure strict compliance
Continue readingTo alleviate sufferings of the people during the 21-day nationwide lockdown, Union Home Minister Amit Shah has communicated to the State/UT governments
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Whereas free movement of all commodities via seaport, land port, railways and air has been allowed by Government of India. This also
Continue readingAdditional essential Goods and Services included in the exempt list Ministry of Home Affairs (MHA) has issued an addendum to the guidelines,
Continue readingUnion Ministry of Labour and Employment has issued notification GSR 225(E) amending EPF Scheme 1952 to allow withdrawal of non-refundable advance by
Continue readingCabinet secretary and MHA are in constant touch with State Chief Secretaries and DGPs. Video Conferences were held by Cabinet Secretary &
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Interviewed by Kratika Indurakhya
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Reported by Vijaya Singh
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The COVID – 19 has brought the world on its knees. All around, people are fighting against this pandemic in every way
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The disclosure filings under Regulations 30(1), 30(2) and 31(4) of the SEBI (Substantial Acquisition of Shares and Takeovers) Regulations, 2011 (SAST Regulations),
Continue readingGauhati High Court: Ajai Lamba, CJ. while considering a bail application of Akhil Gogoi who was in custody on the allegations of conspiring
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Despite the lockdown imposed to contain the spread of the COVID 19 pandemic, the whole workforce of the power sector – generation,
Continue readingIndia’s response to COVID-19 has been pre-emptive, pro-active and graded. India had already put in place a comprehensive response system at its
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Reported by Avinash Gautam
Continue readingIn view of the hardships faced by the parents and the students due to COVID-19 epidemic, the National Testing Agency has postponed
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