Additional essential Goods and Services included in the exempt list

Ministry of Home Affairs (MHA) has issued an addendum to the guidelines, and subsequent addendums, to all Ministries/Departments (https://pib.gov.in/PressReleseDetail.aspx?PRID=1608644), regarding the Nationwide lockdown to fight Corona Virus.

The second addendum lays down additional categories of essential goods and services exempted under the Disaster Management Act 2005, with respect to the 21- day lockdown.


Ministry of Home Affairs

[Press Release dt. 29-03-2020]

[Source: PIB]

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