Whereas free movement of all commodities via seaport, land port, railways and air has been allowed by Government of India. This also includes movement of empty trucks for loading at source and return of empty trucks after delivery from destination.

In view of above, it is ORDERED that the seamless movement of commodities should be ensured across West Bengal. Such cargo vehicles should not be stopped at any place including interstate or district borders.

Necessary health safety protocols including SOCIAL DISTANCING NORMS should be followed.


Government of West Bengal 

[Order dt. 28-03-2020]

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