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On 15th August, 1947, on the eve of India’s Independence, at the stroke of midnight hour, when the world was sleeping Pt. Jawahar
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Minister of Communications, Law & IT Ravi Shankar Prasad, has instructed Secretary Posts to ensure that delivery of medicines through Speed Post
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by Ivan & Vivek Mathur*
Continue readingIn view of the persisting status of the Corona Virus Pandemic, particularly as reported in the State of Tamil Nadu, and the
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In view of the Outbreak of COVID 19 Pandemic, Prime minister Narendra Modi extends the lockdown till 03-05-2020. Lockdown to extend at
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Nilufer Bhateja, Editorial Assistant has put this story together
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Nilufer Bhateja, Editorial Assistant has put this story together
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Reported by Raksha Raina
Continue readingMadras High Court: S. Vaidyanathan, J. dismissed a petition filed for a direction to both the Union and T.N. Governments to increase a
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In order to remove confusion in the public, it is informed that Union Ministry for Home Affairs (MHA), on 28.03.2020, had granted
Continue readingResolutions undertaken by the Committees constituted for suggesting preventive and remedial measures for combating the impending threat of Corona Virus (COVID-19) was
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Supreme Court: The bench of Dr. DY Chandrachud and Hemant Gupta, JJ has held that the Madhya Pradesh Governor was right in
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At present, the country, as the rest of the world, is grappling with COVID-19 pandemic. It is evident that Government along with
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The Ministry of Corporate Affairs (MCA) has been receiving several references/ representations from various stakeholders seeking clarifications on eligibility of CSR expenditure
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Former Attorney General and Senior Advocate of Supreme Court of India Ashok Desai passes away. When a great man dies, for years the
Continue readingRajasthan High Court: Dinesh Mehta, J. while allowing the present petition with regard to termination of pregnancy, stated that, “…petitioner has been impregnated
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by Anurag Tripathi*
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In view of the Supreme Court of India directions regarding welfare of migrant labourers housed at relief shelters/camps in different parts of
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Kindly refer to the Guidelines on lockdown measures to be taken by Ministries/Departments of Government of India, States/Union Territory Governments and State/Union
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