2020 | Page 137 of 209

Bom HC | Ad-Interim Bail granted to applicant alleged to have an altercation with police personnel on not wearing mask

Bombay High Court: Bharati Dangre, J., addressed a complaint wherein a verbal altercation took place for the reason that applicant was asked

Interviews

Aditya Raghu Rayee on pursuing LLM from QMUL and joining Jindal Global as Assistant Lecturer

Interviewed by Prakhar Srivastava

Case Briefs High Courts

Del HC | Petitioners arrested for loitering without mask and assaulting police constable; Court refused to quash FIR

Delhi High Court: C. Hari Shankar, J., addressed a petition with regard to quashing of FIR wherein petitioner was in custody for loitering

Hot Off The Press News

Breaking | UP Government promulgates an ordinance to suspend labour laws for 3 years with exemption to 3 to boost economy

Uttar Pradesh Government promulgates ‘Uttar Pradesh Temporary Exemption from Certain Labour Laws Ordinance, 2020’ to deal with the effects of Novel Coronavirus

Case Briefs High Courts

Vizag Gas Leak Tragedy | A.P. HC| Court takes suo moto cognizance of the incident; Curtail effect of Styrene Gas leak by sprinkling of water; Ensure adequate medical facilities to victims

Andhra Pradesh High Court: A Division Bench of Jitendra Kumar Maheswari, CJ and Lalitha Kanneganti, J., while taking suo moto cognizance in regard

Law School News Others

HNLU | Webinar on the topic “Distribution of Resolution Proceeds: A dichotomy of Financial and Operational Creditors”

Reported by Sharon David

Case Briefs High Courts

Madras HC | “Ethical imperative of Higher Judiciary to exercise inherent power when freedom of press is at stake”: Defamation case against Economic Times quashed

Madras High Court: G.R. Swaminathan, J. has quashed the defamation case filed by V.V. Minerals (P) Ltd. against Economic Times and its

Law School News Others

Think India Himachal Pradesh | 1st National Quiz Competition, 2020

Reported by Shiva Vishnoi

Business Law Op Eds OP. ED.

Analysing the Competition Law issues in the ambitious Jio-Facebook deal

by Samanvi Narang and Prateek Gupta*

Hot Off The Press News

Indian Railways geared up to provide COVID Care Centers to State Authorities

Ministry of Railways has converted its 5231 coaches as Covid Care Centers. The Coaches can be used for very mild cases that

Hot Off The Press News

Indian Navy dispatches ships and Armed Forces ready quarantine facilities to help in evacuation of Indian nationals from abroad

Indian Armed Forces have dispatched Naval ships with medical teams and aid supplies to several countries in the IOR region. In return

Hot Off The Press News

BREAKING |Vizag Gas Leakage Tragedy | NHRC takes suo moto cognizance over deaths & sufferings due to styrene gas leakage; Right to life of victims grossly violated

The National Human Rights Commission has taken suo motu cognizance of media reports about the death of eight persons and over five

Case Briefs High Courts

Madras HC | Payment for purchase of liquor should be made through approved E-payment applications; Purchase of liquor allowed twice in a week [Read Directions]

Madras High Court: A Division Bench of Dr Vineet Kothari and Pushpa Sathyanarayana, JJ., while addressing a petition laid down certain directions with