Centre of International Humanitarian Law & Human Rights, Institute of Law, Nirma University, Ahmedabad is organising the ninth edition of its annual flagship event “International Virtual Conference on International Humanitarian Law and Refugee Laws”, in collaboration with the International Committee of the Red Cross (ICRC) and the United Nations High Commissioner for Refugees (UNHCR) India on January 13, 2021.
The conference will provide a platform for discussion and deliberation with academicians, experts and, students from all across the globe. PFA all the relevant details of the event.
For more details, refer Brochure

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.