The experimental live streaming of the First Court of the Gujarat High Court started today after the Chief Justice of High Court of Gujarat, Justice Vikram Nath passed the order for the same.

The order read:

“… with a view to effectuating and broadening the implementation of Open Court concept even during the virtual hearings of the Court, this High Court has already taken up on administrative side, to work out the modalities that can be adopted for giving access to anyone who wishes to watch the Court proceedings in live.”

The court proceedings are being telecasted live, purely on experimental basis and the aspect of continuing with or adapting the modality of live court proceedings will be decided based on the outcome of this trial starting October 26, 2020 and any other trial of any other modality that may be taken up in due course.

The link for the live streaming is accessible from the High Court website and the YouTube Channel of the High Court of Gujarat. The link will be updated every evening of the previous working day.

On September 26, 2018, A Bench comprising of CJ Dipak Misra and A.M. Khanwilkar and Dr D.Y. Chandrachud, JJ directed that the proceedings of constitutional importance having an impact on the public at large or a large number of people should be live streamed. Read more


*Image Courtesy: YouTube

Read the full text of the Press Release here

Read the full report on the Supreme Court ruling on Live Streaming of proceedings here

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.