The Board of Editors of the National Law School Business Law Review is pleased to invite original and unpublished manuscripts for the Special Issue of the NLS Business Law Review.

About the Institution

The National Law School of India University is an institution of legal education focusing on legal and policy education in India at the undergraduate and graduate level.

More Details can be found at (nls.ac.in)

About the Journal

The NLS Business Law Review is an initiative by the National Law School of India University to recognise and foster academic research and scholarship in corporate and commercial law.

The NLS BLR has featured scholarship by a wide range of leading academics, practitioners, and luminaries, such as Justice V. Ramasubramanian (Supreme Court of India), Phillip R. Wood (QC, Allen and Overy LLP), Prof. James J. Nedumpara (Jindal Global Law School) Rajat Sethi (Founding and Managing Partner, S&R Associates), Prof. Régis Bismuth (Sciences Po) and Prof. Anurag K. Agarwal (IIM Ahmedabad).

Mandate of the Special Issue

In light of the 2019 amendments to the Indian Arbitration Act and the effect of the COVID-19 pandemic on arbitral proceedings, arbitration finds itself at the forefront of current legal discourse. The Special Issue of the NLS Business Law Review focuses on the theme of ‘International Arbitration’ and aims to foster and enhance discussion on contemporary developments in the field of arbitration and their impact on business law. It seeks to examine the legal terrain of international arbitration, its current position and the need for reform and diversity.

Submission Categories

The Special Issue of NLS Business Law Review (NLS BLR – Special Issue) is accepting submissions under the following categories:

  • Articles (6,000 – 10,000 words) are comprehensive publications that analyse important themes, and may adopt comparative perspectives.
  • Essays (4,000 – 6,000 words) typically identify a specific issue, which may be of contemporary relevance, and present a central argument.
  • Case Notes, Legislative Comments, Book/Article Reviews (1,500 – 3,000 words).

Guidelines for Submissions

  • Submissions are reviewed on a rolling basis. Currently, the Journal is inviting submissions for its Special Issue. The deadline for sending submissions for the same is November 20, 2020.
  • Submissions must be made in electronic form to nlsblr@nls.ac.in under the subject heading ‘NLSBLR Special Issue Submission: <Submission Category>’.
  • All submissions must be in MS Word format (.doc) or (.docx), with Times New Roman font (Main text: size 12 and double spaced, footnotes: size 10 and single-spaced).
  • All manuscripts must be accompanied by a covering letter with the name(s) of the author(s), institution/affiliation, the title of the manuscript, and contact information.
  • An abstract of not more than 250 words shall have to be provided.
  • Co-authorship (up to 2 authors) is permitted.
  • No biographical information or references, including the name(s) of the author(s), affiliation(s) and acknowledgements should be included in the text of the manuscript, file name or document properties. All such information may be incorporated in the covering letter accompanying the manuscripts.
  • The NLSBLR uses only footnotes (and not endnotes) as a method of citation. Submissions must conform to the Oxford Standard for Citation of Legal Authorities. Please note that SCC citations for cases must be preferred wherever available.
  • Submissions are accepted for publication on the condition that they do not infringe the copyright or any other rights of any third parties.
  • Submissions made to NLSBLR shall be on an exclusive basis and must not be concurrently under consideration by any other publication.
  • Submissions must fall within the mandate of the Special Issue of the journal as mentioned above.

Contact

In the event of any queries, please contact Vasu Aggarwal, Editor-in-Chief or Mallika Sen, Deputy Editor-in-Chief at nlsblr@nls.ac.in.

BOARD OF EDITORS

Vasu Aggarwal   (Editor-in-Chief)

Mallika Sen (Deputy Editor-in-Chief)

Aditi Sheth

Anshita Aggarwal

Divyansh Mishra

Meghana Senthil Kumar

Rhea Prasad

TECHNICAL EDITOR                         Administrative Editor

Shantanu Mishra                              Harsh Srivastava

Faculty Advisor

Prof. Yashomati Ghosh

BOARD OF ADVISORS

Mr. Alexander von Reden Mr. V. Niranjan Prof. Dr. N. Balasubramanian
Mr. Harish B. Narasappa Mr. Nishith Desai Prof. M.P. Padmanabha Pillai
Mr. Mihir Naniwadekar Mr. Nizam Pasha Dr. V. Umakanth
Mr. Nakul Dewan Prof. Rahul Singh  

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